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AP HC Seeks Report on Non-Payment of Dues to Two Private Contractors - (30 Jun 2021)

CIVIL

Andhra Pradesh High Court has sought a report on seemingly 'pathetic' financial status of the State Government along with reasons for non-payment of dues to two private contractors in relation to works carried out by them for Panchayat Raj and Rural Development Department.

Tags : ANDHRA PRADESH HIGH COURT   NON-PAYMENT OF DUES TO TWO PRIVATE CONTRACTORS  

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