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Kerala HC Further Extends Interim Orders Till 13th July Amidst Ongoing Covid Restrictions - (30 Jun 2021)

CIVIL

Kerala High Court has extended interim orders of stay passed by the Court in custody matters which were due to expire during the ongoing Covid restrictions further till 13th July 2021. The Court has observed that considering the lockdown and the periodical government orders, it was indispensable to extend these orders till a further date.

Tags : KERALA HIGH COURT   EXTENSION OF INTERIM ORDERS  

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