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Central Government Extends Last Date of Filing of QPRs/APRS by SEZ/EOU/Developers - (30 Jun 2021)

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Ministry of Commerce and Industry extended the last date of filing Quarterly Progress Report (QPRs) or Annual Performance Report (APRS) by Special Economic Zone (SEZ) units or Export Oriented Units (EOUs) or Developers up to 31st December, 2021.

Tags : MINISTRY OF COMMERCE AND INDUSTRY   LAST DATE OF FILING OF QPRS/APRS BY SEZ/EOU/DEVELOPERS  

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