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Rajasthan High Court Cancels Allotment of Public Utility Land to AREPRL - (30 Jun 2021)

CIVIL

Rajasthan High Court has ordered to cancel the allotment of public utility land measuring 1,452 bigha near Pokhran in Jaisalmer to the Adani group-owned company for solar power projects of Adani Renewable Energy Park Rajasthan Ltd (AREPRL). The Court has also directed the state government to conduct survey of the land parcels allotted to AREPRL and Essel Surya Urja Company of Rajasthan Ld (ESUCRL) in three villages — Naden, Ugras and Nagnechinagar.

Tags : RAJASTHAN HIGH COURT   ADANI RENEWABLE ENERGY PARK RAJASTHAN LTD  

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