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SC Asks ICAI on Alternate Method to Assess Medical Fitness of Candidates Appearing for CA Exam - (29 Jun 2021)

EDUCATION

Supreme Court has asked the Institute of Chartered Accountants of India (ICAI) if alternate methods other than RT-PCR certificate can be adopted to assess whether a candidate is medically unfit to appear for the CA exams -scheduled to start from July 5- due to COVID-related difficulties.

Tags : SUPREME COURT   ALTERNATE METHOD TO ASSESS MEDICAL FITNESS OF CANDIDATES  

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