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SC Directs All States to Implement ‘One Nation, One Ration Card’ Scheme - (29 Jun 2021)

LABOUR AND INDUSTRIAL

Supreme Court has directed that all states must implement the "one nation, one ration card" scheme, which enables migrant workers to avail ration benefits from any part of the country by 31st July, 2021.

Tags : SUPREME COURT   ‘ONE NATION   ONE RATION CARD’ SCHEME  

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