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Rajasthan HC Allows for Video Conference Hearing of Cases Till July 2 - (29 Jun 2021)

CIVIL

Rajasthan High Court has suspended its earlier decision to resume the regular hearing of cases from 28th June 2021 in a hybrid manner. Now, the regular hearing of cases in the High Court shall be only through video conferencing till July 2, 2021.

Tags : RAJASTHAN HIGH COURT   VIDEO CONFERENCE HEARING OF CASES  

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