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Bombay HC: Wife Staying Abroad for Career Not 'Cruelty' to Husband or 'Desertion of Spouse' - (29 Jun 2021)

FAMILY

Bombay High Court has refused to grant a divorce to a 44-year-old engineer alleging cruelty and desertion following his spouse's refusal to join him in India, observing that the wife's decision to remain in Canada, where she settled with the couple son's, is not "unjustified" or "selfish” and cannot be said to be cruel to husband or desertion of spouse.

Tags : BOMBAY HIGH COURT   WIFE STAYING ABROAD FOR CAREER  

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