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SC to RBI: Disclose Names of India's Biggest Loan Defaulters - (17 Feb 2016)

SC has sought list of companies from Reserve Bank of India (RBI) who have defaulted in paying back loan to PSU banks and have contributed to massive loan default of Rs 500 crore, or those loans which have benefited from corporate debt restructuring schemes.

Tags : SC   RESERVE BANK OF INDIA  

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