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Bombay HC Issues Notice to Manufacturer Jyoti CNC Over Dysfunctional Ventilators - (29 Jun 2021)

CIVIL

Bombay High Court has issued notice to Rajkot based ventilator manufacturer Jyoti CNC Automation Limited after the Maharashtra Government complained about additional 34 'dysfunctional ventilators' that the company hadn't bothered to repair or replace.

Tags : BOMBAY HIGH COURT   DYSFUNCTIONAL VENTILATORS  

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