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Bombay HC Disposes of Kangana Ranaut’s Passport Renewal Application - (29 Jun 2021)

CIVIL

Bombay High Court has disposed of two applications filed by actor Kangana Ranaut seeking directions to the Passport Authority to renew her passport after the latter said it would decide on her plea expeditiously.

Tags : BOMBAY HIGH COURT   KANGANA RANAUT   PASSPORT RENEWAL  

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