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NGT Orders Compensation to Victims Injured From Blast in Palghar Fire Cracker Factory - (29 Jun 2021)

ENVIRONMENT

National Green Tribunal (NGT) has ordered the State Government to provide compensation to the victims in a suo moto case registered by it on the basis of a news report showing that 10 workers were injured in a blast inside a fire cracker factory in Maharashtra's Palghar district.

Tags : NATIONAL GREEN TRIBUNAL   PALGHAR FIRE CRACKER FACTORY  

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