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SC Dismisses Plea Seeking Removal of 'Health' from State List and Exclusive Inclusion in Union List - (29 Jun 2021)

CONSTITUTION

Supreme Court has refused to entertain a plea filed seeking directions to Centre to remove subject of ‘Health’ from State list and include it exclusively in the Central list. The Court has dismissed the plea that also sought directions to Centre to constitute a National Health Commission for the entire country.

Tags : SUPREME COURT   REMOVAL OF 'HEALTH' FROM STATE LIST  

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