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Supreme Court Dismisses Doctor's Plea for Testing of Efficacy of Ayurvedic COVID Medicine - (29 Jun 2021)

CIVIL

Supreme Court has dismissed a plea seeking a direction to the government to test the efficacy of a new Ayurvedic remedy for COVID, observing that the efforts of the government are concentrated on dealing with the pandemic – the issue of hospitalisation, the availability of essential drugs, vaccination and cannot be diverted to testing the claim of efficacy of new medicines.

Tags : SUPREME COURT   TESTING OF EFFICACY OF AYURVEDIC COVID MEDICINE  

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