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SC Refuses to Stay Delhi HC Judgment Which Allowed Charging of Annual Fee, Development Fee - (29 Jun 2021)

EDUCATION

Supreme Court has dismissed a petition filed by the Directorate of Education of the Delhi Government against the refusal of a Delhi High Court division bench to stay a single bench judgment which had quashed the government notifications asking private unaided schools not to charge annual, development fees.

Tags : SUPREME COURT   CHARGING OF ANNUAL FEE   DEVELOPMENT FEE  

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