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Madras HC Disposes of Plea Seeking Direction to State to Distribute Free Laptops - (29 Jun 2021)

CIVIL

Madras High Court has disposed of a petition that sought a direction to the State to distribute free laptops to the students of Class XII of the 2017-18 batch. The Court has said it was the matter of policy of the government.

Tags : MADRAS HIGH COURT   DISTRIBUTION OF FREE LAPTOPS  

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