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NCLAT Declines Plea Challenging Order Approving Piramal Bid for DHFL - (29 Jun 2021)

COMPANY

National Company Law Appellate Tribunal has declined a plea by US-based Prudential International Insurance Holdings Ltd challenging a National Company Law Tribunal order approving the bid of Piramal group for the debt-ridden Dewan Housing Finance Corporation Ltd (DHFL).

Tags : NATIONAL COMPANY LAW APPELLATE TRIBUNAL   PRUDENTIAL INTERNATIONAL INSURANCE HOLDINGS LTD  

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