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Delhi High Court Refuses to Stay Centre's Notice to Digital News Portals - (28 Jun 2021)

MEDIA AND COMMUNICATION

Delhi High Court has said it was prima facie not inclined to grant any interim relief on applications by The Quint and The Wire for action against them for non-compliance with the Information Technology (Guidelines For Intermediaries And Digital Media Ethics Code) Rules, 2021 (IT Rules, 2021).

Tags : DELHI HIGH COURT   NOTICE TO DIGITAL NEWS PORTALS  

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