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Supreme Court Refuses to Entertain Plea Seeking Directions for Proper Disposal of Bodies - (28 Jun 2021)

CIVIL

Supreme Court has refused to entertain the plea filed seeking directions for framing of a policy to protect the rights of the dead and controlling the overcharging for cremations, burials of those who died of Covid-19 and ambulance services.

Tags : SUPREME COURT   DIRECTIONS FOR PROPER DISPOSAL OF BODIES  

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