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Delhi HC Grants Interim Custody of Woman Tortured by In-Laws to Father - (28 Jun 2021)

FAMILY

Delhi High Court has granted interim custody of a woman to her father who had suffered partial loss of memory and speech after she was allegedly mentally and physically tortured by her husband and in laws, after observing that her behavior does not appear to be normal in first blush.

Tags : DELHI HIGH COURT   INTERIM CUSTODY OF WOMAN  

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