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Madras HC Dismisses Plea Challenging Govt's Decision to Deport Sri Lankan National Back - (28 Jun 2021)

CIVIL

Madras High Court has dismissed a Habeas Corpus and a Writ plea challenging the decision taken by the State government to deport a Sri Lankan national, who is presently facing human trafficking charge in India.

Tags : MADRAS HIGH COURT   DEPORTATION OF SRI LANKAN NATIONAL  

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