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Delhi HC Constitutes Committee for Supervising Implementation of Employee Compensation Scheme - (28 Jun 2021)

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Delhi High Court has constituted a 6 member committee for supervising the implementation of the Special Scheme For Employee's Compensation Claims formulated by the Court to be implemented by the Commissioners of Delhi Police and Insurance Companies with effect from 2nd August, 2021.

Tags : DELHI HIGH COURT   IMPLEMENTATION OF EMPLOYEE COMPENSATION SCHEME  

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