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Gauhati HC Denies Bail to Former DIG for Leaking State Police Recruitment Examination Paper - (28 Jun 2021)

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Gauhati High Court has rejected the bail pleas filed by three primary accused persons including a Retired Deputy Inspector General of Assam Police in connection with leaking of question paper for Sub-Inspector (UB) Recruitment Examination (Written) which was to be conducted on 20th September 2020, observing that the act of leaking question paper of examinations is an organized crime.

Tags : GAUHATI HIGH COURT   LEAKING STATE POLICE RECRUITMENT EXAMINATION PAPER  

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