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Allahabad High Court Grants Bail to Man Booked Under UP 'Love Jihad Law' - (28 Jun 2021)

CRIMINAL

Allahabad High Court has granted bail to a Muslim man booked and arrested under the Uttar Pradesh Prohibition of Unlawful Conversion of Religion Ordinance, 2020 for allegedly raping and unlawfully converting a Dalit woman. The Court has set aside the order of a lower court in Uttar Pradesh's Gautam Buddha Nagar district noting that it erred in rejecting the bail application of the Muslim man who has been in Jail since March 2021.

Tags : ALLAHABAD HIGH COURT   MAN BOOKED UNDER UP 'LOVE JIHAD LAW'  

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