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Orissa HC Asks State on Enquiry Into Issue of Undercounting of Covid-19 Deaths - (28 Jun 2021)

CIVIL

Orissa High Court has asked the State Government as to whether the issue of undercounting of Covid-19 deaths has been enquired into by it. The Court has sought a response in this regard on 5th July, 2021, when the Advocate General will also have to present a district-wise report on Covid-19 deaths.

Tags : ORISSA HIGH COURT   ISSUE OF UNDERCOUNTING OF COVID-19 DEATHS  

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