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Karnataka High Court Seeks Railways Response on Plea to Reduce Train Speed in Forest Routes - (28 Jun 2021)

CIVIL

Karnataka High Court has directed the Union Ministry of Railways and other respondents to file in a month’s time their statement of objections to a petition filed seeking to reduce speed limit of trains passing through dense forest during the night time on the Hospet-Vasco and Londa-Miraj railway line, to avoid animals being hit by speeding trains.

Tags : KARNATAKA HIGH COURT   REDUCE TRAIN SPEED IN FOREST ROUTES  

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