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MP HC Asks Government to Examine and Decide on Plea Seeking Covid Guidelines for Journalists - (28 Jun 2021)

CIVIL

Madhya Pradesh High Court has asked the Ministry of Information and Broadcast, Government of India to examine and decide expeditiously a plea seeking issuance of COVID specific guidelines for electronic media, TV Channels, producers and journalists etc. to be followed while performing their duties, reporting, taking interview of public or politicians, etc. by wearing face mask and maintaining physical distancing.

Tags : MADHYA PRADESH HIGH COURT   COVID GUIDELINES FOR JOURNALISTS  

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