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Delhi High Court Issues Notice on Plea Seeking Stay of Film 'Nyay: The Justice' - (28 Jun 2021)

MEDIA AND COMMUNICATION

Delhi High Court has issued notice in an appeal preferred by late Bollywood actor Sushant Singh Rajput's father - Krishna Kishore Singh from the order which refused to restrain the producers from using the name, caricature, and/or likelihood of the actor in the movie "Nyay: The Justice" on being informed that the movie was released on OTT platform Lapalap.

Tags : DELHI HIGH COURT   STAY OF FILM 'NYAY: THE JUSTICE'  

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