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Delhi HC Dismisses Chautala’s Parole Plea - (16 Feb 2016)

Delhi High Court has dismissed parole plea of INLD leader Ajay Singh Chautala, serving a 10-year sentence in Tihar Jail here for his role in the teachers’ recruitment scam in 1999-2000 when his father OP Chautala was Chief Minister of Haryana.

Tags : DELHI HIGH COURT   CHAUTALA  

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