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Delhi Court Extends Judicial Custody of Sushil Kumar in Chhatrasal Stadium Murder Case - (25 Jun 2021)

CRIMINAL

Delhi Court has extended for 14 more days the judicial custody of Olympic wrestler Sushil Kumar and his associate Ajay Kumar in connection with the Chhatrasal Stadium murder case of former junior national wrestling champion Sagar Dhankhar till 9th July, 2021.

Tags : DELHI COURT   CHHATRASAL STADIUM MURDER CASE  

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