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NCLT, Mumbai Directs Reliance Home Finance to Repay Dues to NCD Holders - (25 Jun 2021)

COMPANY

National Company Law Tribunal, Mumbai has directed Reliance Home Finance Ltd (RHFL) to repay its debt obligations to 19,000 non-convertible debenture holders in next 5 months.

Tags : NATIONAL COMPANY LAW TRIBUNAL   RELIANCE HOME FINANCE  

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