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Telangana HC Orders Judicial Inquiry into Custodial Death of Dalit Woman - (25 Jun 2021)

CRIMINAL

Telangana High Court has ordered for a judicial inquiry into the alleged custodial death of a dalit woman Mariamma in Rachakonda police commissionerate jurisdiction.

Tags : TELANGANA HIGH COURT   CUSTODIAL DEATH OF DALIT WOMAN  

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