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NAA Directs GST Officers to Collect Evidence Against Suppliers Denying GST Rate Cut Benefits - (25 Jun 2021)

GOODS AND SERVICES TAX

National Anti-Profiteering Authority (NAA) has directed Goods and Services Tax officers to collect evidence against suppliers denying GST Rate Cut benefits to the Recipient on COVID-19 essentials.

Tags : NATIONAL ANTI-PROFITEERING AUTHORITY   SUPPLIERS DENYING GST RATE CUT BENEFITS  

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