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Karnataka HC Protects Twitter India MD Manish Maheshwari from UP Police Coercive Action - (25 Jun 2021)

CRIMINAL

Karnataka High Court has restrained the Uttar Pradesh police from taking coercive action against Manish Maheshwari, Managing Director of Twitter Communications India Private Ltd (TCIPL), pursuant to the notice issued to him under Section 41A of the Code of Criminal Procedure, 1973 in the Ghaziabad First Information Report.

Tags : KARNATAKA HIGH COURT   TWITTER INDIA MD MANISH MAHESHWARI  

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