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Uttarakhand HC Asks Government to Review Decision to Commence Char Dham Yatra - (25 Jun 2021)

CIVIL

Uttarakhand High Court has observed that the COVID-19 pandemic should not be re-invited by holding and permitting large gathering at religious shrines, and by permitting the Char Dham Yatra by the State Government. The Court has asked the Government to review its decision to commence the Char Dham Yatra on 1st July, 2021.

Tags : UTTARAKHAND HIGH COURT   CHAR DHAM YATRA  

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