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Orissa HC Dismisses Pleas for Permission to Hold Rath Yatras on Parity with Lord Jagannath Temple - (25 Jun 2021)

CIVIL

Orissa High Court has dismissed a bunch of petitions filed by devotees and the sevayats of the deities praying for permission to hold Rath Yatras/Car Festival in other places in the State on parity with the permission granted in relation to Lord Jagannath Temple at Puri.

Tags : ORISSA HIGH COURT   RATH YATRAS ON PARITY WITH LORD JAGANNATH TEMPLE  

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