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Allahabad High Court Issues Notice on Plea Challenging Uttar Pradesh 'Love Jihad' Act - (23 Jun 2021)

CIVIL

Allahabad High Court has issued a notice on a plea challenging the Uttar Pradesh Prohibition of Unlawful Religious Conversion Act, 2021. The Court has issued notice on a Public Interest Litigation filed by the Association for Advocacy and Legal Initiatives through Advocate Vrinda Grover, challenging the Act of 2021.

Tags : ALLAHABAD HIGH COURT   UTTAR PRADESH 'LOVE JIHAD' ACT  

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