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Delhi HC Grants Interim Protection to NewsClick Editor-In-Chief in Money Laundering Case - (23 Jun 2021)

CRIMINAL

Delhi High Court has granted interim protection to NewsClick Editor in Chief Prabir Purkayastha and PPK Newsclick Studio Private Limited, which owns the news portal till July 5 in connection with the money laundering case registered against it by the Enforcement Directorate.

Tags : DELHI HIGH COURT   NEWSCLICK EDITOR-IN-CHIEF  

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