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Allahabad HC Dismisses PIL for Action Against Politicians Involved with Vikas Dubey - (23 Jun 2021)

CRIMINAL

Allahabad High Court has dismissed with cost, a Public Interest Litigation seeking directions to the Uttar Pradesh Government for taking action on the Special Investigation Team report that recommended action against 90 Government officials, for assisting deceased gangster Vikas Dubey, in his alleged criminal activities, observing that the plea is an attempt of the Petitioner have his personal grievance redressed through a mode of public interest litigation.

Tags : ALLAHABAD HIGH COURT   ACTION AGAINST POLITICIANS INVOLVED WITH VIKAS DUBEY  

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