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Karnataka High Court Issues Notice on Mohammed Zubair's Plea for Transit Bail - (23 Jun 2021)

CRIMINAL

Karnataka High Court has issued notice on a petition filed by Mohammed Zubair, co-founder of fact-checking portal 'AltNews', seeking transit anticipatory bail in a First Information Report registered by Uttar Pradesh police over tweets on the Ghaziabad incident related to assault on an elderly Muslim man.

Tags : KARNATAKA HIGH COURT   MOHAMMED ZUBAIR  

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