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Allahabad HC Issues Notice on Pleas Against Demolition of Gareeb Nawaz Mosque in UP - (23 Jun 2021)

CIVIL

Allahabad High Court has issued notice on a writ petition filed by the Uttar Pradesh Sunni Central Waqf Board, challenging the demolition of the Gareeb Nawaz Mosque in Uttar Pradesh's Barbanki District (Ram Sanehi Ghat area), observing that the petitions prima facie raise important questions as to the existence of a Mosque on public utility land.

Tags : ALLAHABAD HIGH COURT   GAREEB NAWAZ MOSQUE IN UP  

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