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P&H High Court Raps Haryana’s Director General of Police (Human Rights) Anant Kumar Dhull - (16 Feb 2016)

Punjab and Haryana High Court has castigated Haryana’s Director General of Police (Human Rights) Anant Kumar Dhull, a 1985-batch IPS officer, while dismissing his review petition against a verdict passed by the HC in February 2015.

Tags : PUNJAB AND HARYANA HIGH COURT   ANANT KUMAR DHULL  

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