Allahabad HC Detains Woman IO till 4 PM, Fines her Rs.5K for not Seizing POCSO Accused’s Mobile  ||  Allahabad HC Questions Fake Victim Age Certificates in POCSO Cases; UP Government Drafts Guidelines  ||  Gujarat HC: ‘Self-Negligence’ Bars Compensation to Heirs of Driver Killed at Unmanned Crossing  ||  UK Court of Appeal Dismisses India's Bid to Challenge Arbitration over Andhra Bauxite Project  ||  CCPA Imposes Rs. 1 Lakh Penalty on Britannia Over Misleading ‘100% Whole Wheat Bread’ Claim  ||  Delhi High Court Upholds SEM Notice Asking Neha Bora to Sign Peace Bond Beyond Mere Hearsay  ||  Allahabad High Court: Rape Victims Cannot Be Denied Compensation for Lack of Medical Report  ||  Kerala High Court Quashes Guideline Restricting Production of Arrested Persons After 5 PM  ||  Gujarat High Court Upholds Acquittal of Two in Electric Fence Death of 11-Year-Old  ||  MP High Court Allows Tree Felling for Indore Metro, Orders Phased Cutting under Expert Watch    

Bombay HC Directs Police to Submit Status Report on Investigation into Fake Vaccination Drives - (23 Jun 2021)

CIVIL

Bombay High Court has taken serious note of a series of Covid-19 vaccination frauds in Mumbai and directed the police to submit a status report on their investigation into these scams. The Court has also asked the Maharashtra Government and BMC to inform the Court about the "procedure to be adopted by housing societies, to ensure that such fake vaccination drives are not undertaken."

Tags : BOMBAY HIGH COURT   INVESTIGATION INTO FAKE VACCINATION DRIVES  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved