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SC Refuses to Interfere with CBSE and ICSE Schemes for Evaluation of Class XII Students - (23 Jun 2021)

EDUCATION

Supreme Court has refused to interfere with schemes propounded by CBSE and ICSE for evaluation of Class XII students, noting that there are other set of students who are supporting and do not want any interference their way.

Tags : SUPREME COURT   SCHEMES FOR EVALUATION OF CLASS XII STUDENTS  

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