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Supreme Court Dismisses Pleas Against Cancellation of CBSE/ICSE Class 12 Exams - (23 Jun 2021)

EDUCATION

Supreme Court has said that it will not interfere with the decisions taken by the CBSE and CISE boards to cancel the physical examinations for Class 12. The Court has dismissed a bunch of petitions which challenged the cancellation of exams observing that the decision was "well-informed" and was taken at the "highest level" to protect the welfare of over 20 lakh students.

Tags : SUPREME COURT   CANCELLATION OF CBSE/ICSE CLASS 12 EXAMS  

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