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SC Gives Time to Tamil Nadu SEC to Conduct Local Body Elections in Nine New Districts - (23 Jun 2021)

ELECTION

Supreme Court has given the Tamil Nadu State Election Commission (SEC) time to work, if necessary 24 hours a day, and hold the local body elections in nine newly carved districts of the State by 15th September, 2021.

Tags : SUPREME COURT   TAMIL NADU STATE ELECTION COMMISSION  

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