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Punjab & Haryana High Court Directs Second Postmortem on Dead Body of Gangster Jaipal Singh Bhullar - (22 Jun 2021)

CRIMINAL

Punjab & Haryana High Court has ordered a second post-mortem to examination to be conducted on the dead body of alleged gangster Jaipal Singh Bhullar, after the Supreme Court set aside an order passed dismissing the petition filed by the father of Bhullar, who was allegedly killed in an alleged fake police encounter by Punjab police at Kolkata.

Tags : PUNJAB & HARYANA HIGH COURT   SECOND POSTMORTEM ON DEAD BODY OF GANGSTER JAIPAL SINGH BHULLAR  

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