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Madras High Court Extends CB-CID Probe in Woman IPS Officer's Sexual Harassment Complaint - (22 Jun 2021)

CRIMINAL

Madras High Court has extended by six weeks, the time granted to CB-CID for completing the probe into alleged sexual harassment of a woman IPS officer by a senior police official. The Court has ordered thus after perusing the status report filed by the Investigating Officer explaining the progress made in the investigation so far.

Tags : MADRAS HIGH COURT   CB-CID PROBE IN WOMAN IPS OFFICER'S SEXUAL HARASSMENT COMPLAINT  

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