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Bombay HC Grants Transit Anticipatory Bail to Journalist Rana Ayyub Over Tweet on Ghaziabad Incident - (22 Jun 2021)

CRIMINAL

Bombay High Court has granted 4 weeks transit anticipatory bail to journalist Rana Ayyub in the FIR registered by the Uttar Pradesh police over her tweet on the Ghaziabad incident relating to the assault of an elderly Muslim man. The Court has ordered that protection can be granted to Ayyub for a period of four weeks to enable her to approach the appropriate court to seek appropriate reliefs.

Tags : BOMBAY HIGH COURT   RANA AYYUB  

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