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NGT, New Delhi Awards Compensation to Victims of Fire Accident at Achankulam in Virudhunagar - (22 Jun 2021)

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National Green Tribunal, New Delhi, has awarded higher compensation of up to Rs. 20 lakh to the victims of a fire accident at Sree Mariyammal Fireworks at Achankulam in Virudhunagar district that killed 27 persons and injured 26 others.

Tags : NATIONAL GREEN TRIBUNAL   VICTIMS OF FIRE ACCIDENT AT ACHANKULAM IN VIRUDHUNAGAR  

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